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[Cites 0, Cited by 0] [Section 12(12)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(12)(vi) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(vi)Based on the type of transactions the Distribution Licensee shall take a decision on the applications for short-term Open Access in the manner provided herein below.