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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Satinder Goyal vs . The Urs Co-Operative Natc Society on 30 June, 2023

Author: Virender Singh

Bench: Virender Singh

Satinder Goyal vs. The URS Co-operative NATC Society .

Cr. MMO No. 149 of 2023 30.6.2023 Present: Mr. Kamlesh Kumar, Advocate, vice Mr. Narinder Guleria, Advocate, for the petitioner.

Mr. Narender Sharma, Advocate, for the respondent.

Record not received. For awaiting the same, be put up on 4th August, 2023.

( Virender Singh ) Judge June 30, 2023 (vs) ::: Downloaded on - 30/06/2023 20:36:11 :::CIS