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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(h) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(h)"Technical Examination Board (TEB)" means the Technical Examination Board, established by the State Government under Government Resolution, Education and Labor Department No.ECT- 1064/91813-GH, dated the 11th July, 1966.