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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(1)In these rules, unless the context otherwise requires,-
(a)"Act" means the Gujarat Professional Technical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007 (Guj. 2 of 2008);
(b)"Admission" for the purpose of these rules means admission of candidates in the first year of the Professional Diploma Courses;
(c)"Admission Committee" means the Admission Committee constituted by the State Government under section 4 of the Act, for the purpose of admission in the first year of the Professional Diploma Courses;
(d)"Certificate Holder" means a candidate who has passed the two years certificate course conducted by the Technical Examination Board (TEB) or the National Council for Vocational Training (NCVT) or Gujarat Council for Vocational Trades (GCVT);
(e)"GCVT" means the Gujarat Council for Vocational Training established by the Government of Gujarat;
(ee)"Gujarat Board" means the Gujarat Secondary and Higher Secondary School Examination Board established under section 3 of the Gujarat Secondary and Higher Secondary School Board Act, 1972 (Gujarat 18 of 1973);
(eee)"Help Centres" means the centres notified by the Admission Committee for facilitation of the candidates for off campus online admission process;
(eeee)"Industrial Training Institute (ITI)" means the training institute which provides training in technical courses and is administrated by the Directorate of Employment and Training (DET), Government of Gujarat;
(eeeee)"NCVT" means the National Council for Vocational Training established by the Government of India, Ministry of Labour (Directorate General of Resettlement and Employment) vide Resolution No.TR/E.P.-24/56,dated the 21st August,1956 and the Directorate General of Employment and Training No.DGET/12/21/80-TC dated the 30th September,1981";
(f)"Professional Diploma Courses" means and includes Diploma in Engineering/Technology, Diploma in Architecture, Diploma in Hotel and Tourism Management, and Diploma courses in Applied Arts and Crafts;
(g)"Qualifying Examination" means
(i)the Secondary School Certificate Examination, (Standard X) passed with Mathematics, Science and English or equivalent examination, or
(ii)Std. X + Two years certificate course conducted by NCVT or GCVT, provided that the candidate has passed the Secondary School Certificate Examination (Standard X) with Mathematics, Science and English, or
(iii)Std. X + Two years certificate course conducted by the Technical Examination Board (TEB), provided that the candidate has passed the Secondary School Certificate Examination (Standard X) with Mathematics, Science and English, or
(iv)Std. VIII + certificate course of two or more years conducted by NCVT or GCVT, provided that the candidate shall have passed the Std X examination from the Gujarat Secondary and Higher Secondary Examination Board or from Open Schooling with subjects (i) Mathematics, (ii) Science (iii) Gujarati and (iv) English or equivalent examination;
(gg)"Second Shift" means activities conducted in second spell of time wherever two shift working exists;
(ggg)"Shift" means spell of time in which educational activities of the technical institution are conducted;".
(h)"Technical Examination Board (TEB)" means the Technical Examination Board, established by the State Government under Government Resolution, Education and Labor Department No.ECT- 1064/91813-GH, dated the 11th July, 1966.
(i)"web-site" means the official website of the Admission Committee to carry out off campus online admission process.