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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Goa - Subsection

Section 28(1)(ii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(ii)The Board shall conduct practical examination of candidates appearing for SSC and HSSC Examinations in the subjects involving practicals as per the scheme and in accordance with the norms specified by the Board for conduct of practical examinations.