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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Goa - Subsection

Section 28(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(1)The Board shall conduct the public examination for the students in the subjects specified for final standard of secondary and higher secondary education in theory, orals and practicals, as required under the scheme of studies in the manner specified below-
(i)The Board shall conduct oral examination for SSC/HSSC in the subjects as per the scheme of subjects and evaluation according to the norms specified by the Board.
(ii)The Board shall conduct practical examination of candidates appearing for SSC and HSSC Examinations in the subjects involving practicals as per the scheme and in accordance with the norms specified by the Board for conduct of practical examinations.