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[Cites 0, Cited by 0] [Section 155(10)] [Section 155] [Entire Act]

Union of India - Subsection

Section 155(10)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)except in case of distributed power formation where all the locomotives are driven from one single cab of the leading locomotive, where there are more than one working locomotive manned by different Loco pilot, the Caution Order shall be given to each of them and their signatures shall be obtained.