Section 155(10) in The Dedicated Freight Corridor Railway General Rules, 2018
(10)Delivery of caution order, - (a) the caution order shall be delivered to the loco pilot of the train by the station master on duty through a competent railway servant deputed by him and the signatures of loco pilot shall be obtained on each page the record foil in token of their having received a legible copy of the caution order;Provided, in case where details of the caution order can be displayed as text in front of the Loco pilot in his driving cab, and updated through electronic media from a centralised office, the responsibility of the Station Master as stipulated in this rule shall lie with the designated official on duty in the centralised office.Provided further that such a system shall not only facilitate delivery of caution order but also capture acknowledgement by the Loco pilot at the time of taking over the charge and subsequently at the time of each updation;(b)except in case of distributed power formation where all the locomotives are driven from one single cab of the leading locomotive, where there are more than one working locomotive manned by different Loco pilot, the Caution Order shall be given to each of them and their signatures shall be obtained.