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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Andhra Pradesh - Subsection

Section 95(1)(b) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(b)the packets containing registers of voters in Form-XXX shall not be opened and their contents shall not be inspected by, or produced before any person or authority except under the order of the competent court.