Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in The Rajasthan Colonisation (Chambal Project Government Lands Allotment and Sale) Rules, 1957

(2)He shall then divide the Government lands into the following classes:-
(a)Cultivable.
(b)Fit for being made culture-able.
(c)Fit for growing forests.
(d)Suitable for abadi.
(e)Gullies and ravines, fit for being made culture-able on clearing.
(f)Ghair Mumkin.