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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Nagaland - Subsection

Section 2(1)(xvii) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(xvii)"Principal" in relation to a constituent college, means the Head of the constituent college and includes, where there is no Principal, the Vice-principal or any other person for the time being appointed to act, or function as Principal;