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[Section 5]
[Entire Act]
State of Gujarat - Subsection
Section 5(1) in Gujarat District Mineral Foundation Rules, 2016
| Sr. No. | Particulars of office of the member | Designation of Members in the ExecutiveCommittee |
| 1. | District Collector | Chairperson |
| 2. | District Development Officer | Vice-Chairperson |
| 3. | District Forest Officer | Member |
| 4. | District Planning Officer | Member |
| 5. | District Geologist / Assistant Geologist | Member |
| 6. | Chief District Health Officer | Member |
| 7. | District Education Officer | Member |
| 8. | Executive Engineer, Gujarat Water Supply andSewerage Board | Member |
| 9. | Executive Engineer, Road &Building (State) | Member |
| 10. | Executive Engineer, Road &Building(Panchayat) | Member |
| 11. | District Social Welfare Officer | Member |
| 12. | Program Officer, Integrated Child DevelopmentScheme (ICDS) | Member |
| 13. | Director, District Rural Development Agency | Member Secretary |