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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(y) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(y)"teacher" means a person not below the rank of Assistant Professor appointed or recognised by the University for the purpose of imparting instructions and/or conducting and guiding research and/or extension education programmes, and includes any other person who may be declared by the Statutes to be a teacher;