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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(1) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(1)The Block Education Officer and Deputy Block Education Officer shall ensure the academic monitoring of schools in every month and shall give academic support to these schools. The Block Education Officer shall submit the report to the concerned DIET.