Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

Union of India - Subsection

Section 83(1)(a) in The Coal Mines Regulations, 2011

(a)two independent and efficient means shall be provided and maintained for interchanging separate, distinct and definite signals between the top of the shaft and -
(i)the bottom or other permanent landing of the shaft; and
(ii)every inset for the time being in use,