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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(ii) in The U.P. Directorate of Geology and Mining Ministerial Service Rules, 1978

(ii)the second efficiency bar unless he has earned at least two entries of 'good' category without getting any adverse entry during the 4 years preceding two years of efficiency bar crossing: