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Himachal Pradesh High Court

Nikku Ram vs . Neelam Kumari on 15 June, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Nikku Ram vs. Neelam Kumari FAO No.80 of 2013 .

15.06.2024 Present: Mr. Dinesh Bhanot, Advocate, for the appellant.

None for the respondent.

Learned counsel for the appellant submits that the matter be taken up after two weeks to enable him to have instructions. On his request, list on 09.07.2024.

(Ajay Mohan Goel) Judge June 15 2024 (Rishi) ::: Downloaded on - 15/06/2024 20:32:51 :::CIS