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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(1)For, direct recruitment to the posts having eligibility of Intermediate/I.T.I. qualification and for the higher posts, a candidate must not he less than 18 years and 21 years and not more than 40 years of age, respectively on first day of the year of recruitment.