Himachal Pradesh High Court
Ravindra Thakur vs . Sandeep Kumar on 27 December, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Ravindra Thakur vs. Sandeep Kumar .
Cr.MMO No. 1262 of 2022 27.12.2022 Present: Mr. Neel Kamal Sharma, Advocate for the petitioner.
Cr.MMO No. 1262 of 2022 Notice to respondent, returnable on 9th March, 2023, on taking steps within two days, be issued.
Cr.MP No. 4056 of 2022 Notice in aforesaid terms. Till next date of hearing, further proceedings in Case No. NIA Act No. 20-III/2016 titled Ravindra Thakur vs. Sandeep Kumar pending before the trial Court shall remain stayed.
December 27, 2022 (Vivek Singh Thakur)
(ms) Judge
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