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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

(1)An institution affiliated for the D.H.M.S. course shall have on its staff:-
(i) Ist Professional Examination 5 teachers
(ii) IInd Professional Examination 10 teachers
(iii) IIIrd Professional Examination 15 teachers