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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(3)The means of artificial lighting shall, so far as is practicable, be such as to prevent glare or formation of shadows to such an extent as to cause risk of accident to any dock worker.