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[Cites 0, Cited by 0] [Section 9(9)] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(9)(b) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Determination of Multi Year Generation Tariff) Regulations, 2016

(b)Applicant's forecast of expected tariff for sale of power for each year of the Control Period, based on reasonable assumptions of the underlying financial and operational parameters, as submitted in the Business Plan ;