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Bombay High Court

Central Bureau Of Investigation (Bs ... vs Praful Prakash Sawnat on 4 August, 2023

Author: Anuja Prabhudessai

Bench: Anuja Prabhudessai

                                                                          Board Sr.No.:-44

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

               CR. APPLICATION NO. 167 OF 2019

 Central Bureau Of Investigation (bs Andfc)         ....APPLICANT
             V/S
 Bechu Bansi Tiwari                              ....RESPONDENT

WITH CR. APPLICATION NO. 168 OF 2019 Central Bureau Of Investigation (bs Andfc) ....APPLICANT V/S Mohinder Kumar Sharma ....RESPONDENT WITH CR. APPLICATION NO. 170 OF 2019 Central Bureau Of Investigation (bs Andfc) ....APPLICANT V/S Praful Prakash Sawnat ....RESPONDENT WITH CR. APPLICATION NO. 169 OF 2019 Central Bureau Of Investigation (bs Andfc) ....APPLICANT V/S Yashwant Trimbak Joshi ....RESPONDENT Mr. Hiten S. Venegaokar for Applicant. Mr. R. M. Pethe, APP for State.

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CORAM : HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI J DATE : 4th August, 2023 P.C. :

S. O. to 29/08/2023 .
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