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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(2)(v) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(v)one (1 oz.) bottle containing a 2 per cent alcoholic solution of iodine;