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State of Rajasthan - Section

Section 20 in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

20. First-aid.

(1)In every industrial premises, there shall be provided and maintained so as to be readily accessible during all working hours first-aid boxes or cupboards containing die equipment specified in sub-rule (2) and the number of boxes or cupboards lo be so provided and maintained shall not be less than one for every hundred and fifty employees ordinarily employed at any one time in the premises.
(2)The first-aid boxes or cupboards shall be distinctively marked with a red cross on a white back ground and shall contain the following equipment, namely :-
(i)six small sterilised dressings;
(ii)three medium-size sterilised dressings;
(iii)three large size sterilised dressings;
(iv)three large size sterilised burn dressings;
(v)one (1 oz.) bottle containing a 2 per cent alcoholic solution of iodine;
(vi)one (1 oz.) bottle containing salvolatile having the dose and mode of administration indicated on the label;
(vii)a snake-bite lancet;
(viii)one (1 oz.) bottle of potassium permanganate crystals;
(ix)one pair scissors;
(x)eye drops;
(xi)adhesive plaster.
(3)Each first-aid-box or cupboards shall be kept in the charge of a person who is trained in first-aid treatment and who shall always be readily available during the working hours of the industrial premises.