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State of Bihar - Section

Section 1 in Rules under Clause (c) of Section 17 of the Ranchi Mental Hospital Act, 1922

1. Date, time and place of meetings.

- (i) The Board shall meet ordinarily twice in the year.
(ii)Every meeting of the Board shall be held at the Ranchi Mental Hospital at Kanke on such date and at such time as the Chairman may determine.