Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Bihar - Subsection Section 1(ii) in Rules under Clause (c) of Section 17 of the Ranchi Mental Hospital Act, 1922 (ii)Every meeting of the Board shall be held at the Ranchi Mental Hospital at Kanke on such date and at such time as the Chairman may determine.
