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[Cites 0, Cited by 0] [Section 10(10)] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(10)(i) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(i)While granting Long-term Open Access, the Distribution Licensee shall communicate to the applicant, the date from which Long-term Open Access shall be granted and an estimate of the wheeling charges.