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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1)(i) in Tamil Nadu Cultivating Tenants (Special Provisions) Act, 1984

(i)[ the first instalment, on or before the 15th November 1985; [Substituted by Tamil Nadu Cultivating Tenants (Special Provisions) Amendment Act, 1985 (Tamil Nadu Act 41 of 1985).]