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State of Punjab - Section

Section 10 in The Punjab Capital (Development and Regulation) Building Rules, 1952

10. Government type design.

- In case the applicant wishes to follow the type designs for [buildings] [Substituted by Notification No. C-7818-55/IV/6478, dated the 7th September, 1955.] prepared by Government for Government [buildings in Chandigarh, he may obtain these at a fixed fee from the Chief Administrator. This design nevertheless, shall be submitted alongwith a site plan in duplicate for identification. One copy of the site plan shall be retained and the other copy of the site plan and the building plan shall be returned with the decision of the Chief Administrator.] [Substituted by Notification No. C-7818-55/IV/6478, dated the 7th September, 1955.]