Punjab-Haryana High Court
Pritam vs Sgpc Etc on 10 August, 2015
Sr. No. 305
CM Nos. 14903, 14651, 12758 and 11284-CII of 2015 in
FAO No. 2865 of 1999.
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Pritam & Ors. Vs. SGPC and Anr.
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PRESENT: Mr. Tushar Sharma, Advocate, for the appellants. Mr. Sekhar Verma, Advocate. Mr. M.S.Longia, Advocate, for SGPC. Mr. Mukul Aggarwal, Advocate.
** Be listed as per roster on 17.08.2015.
( SURYA KANT ) JUDGE August 10, 2015. ( P.B.BAJANTHRI ) dinesh JUDGE DINESH GUPTA 2015.08.12 11:36 I attest to the accuracy and authenticity of this document