Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12A(11)] [Section 12A] [Entire Act]

Union of India - Subsection

Section 12A(11)(iii) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(iii)the oil outflow 08(i) for each oil fuel tank shall he calculated based on pressure balance principles,in accordance with the following assumptions, namely:-