Section 11 in The Cochin Port Trust Employees (Recruitment, Seniority, and Promotion) Regulations, 2010
11. Conduct of Written or Skill Tests in Certain Cases.
- The Appointing Authority may decide whether a written or a skill test or both should be held and also name the officer who should hold the said test and the manner in which the test should be held and other details thereof. It shall be open to the Appointing Authority to engage a consultant or a firm of consultants to conduct a written or skill test.
