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[Cites 0, Cited by 0] [Section 188(1)] [Section 188] [Entire Act]

State of Goa - Subsection

Section 188(1)(d) in The Goa, Daman And Diu Land Revenue Code, 1968

(d)if such an order is passed by an Assistant Survey and Settlement Officer, to the Survey and Settlement Officer or to a revenue officer notified by the Government in the Official Gazette to be the appellate authority;