Himachal Pradesh High Court
Gian Cand vs Kanto Devi on 19 June, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Gian Cand Vs Kanto Devi Cr. Revision No.247 of 2020 .
19.06.2023 Present: Mr. Tek Chand, Advocate, for the petitioner.
Ms. Poonam Gehlot, Advocate, for the respondent.
Cr.MP No.2405 of 2023 No reply is intended to be filed on behalf of the respondent.
Heard.
r to In view of the averments made in the application, the same is allowed and the documents annexed alongwith the application are ordered to be taken on record.
The application stands disposed of.
Cr. Revision No.247 of 2020 At the request of learned counsel for the petitioner, list for consideration on 28.07.2023.
( Sushil Kukreja ) Judge June 19, 2023 (VH) ::: Downloaded on - 19/06/2023 20:36:15 :::CIS