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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(1) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

(1)The State Implementation Authorities shall ensure that within 7 days from the date of Authentication of eligible milestone in the database, an electronic pay order is automatically generated by the central registry advising the bank to electronically debit the Bangaru Talli PD Account and credit the bank account of the beneficiary.