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State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

9. Automatic Electronic Pay order :

(1)The State Implementation Authorities shall ensure that within 7 days from the date of Authentication of eligible milestone in the database, an electronic pay order is automatically generated by the central registry advising the bank to electronically debit the Bangaru Talli PD Account and credit the bank account of the beneficiary.
(2)In any case, State Implementation Authorities shall ensure that the incentives as per Schedule I are disbursed on or before 15th August each year.