Section 279 in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
279. [ Grant for purchase or construction of house. [Substutited by Notification No. 24/24/2010-LAB/432, dated 10.4.2015.]
(1)The Board may on application made by a member, in Form XXIX sanction an amount not exceeding fifty thousand rupees as a grant for purchase or construction of a house. The member shall produce along with the application such documents as may be specified by the Board].(2)[ No grant under sub-rule (1) shall be sanctioned to those who do not have less than 3 years of service and having fifteen years service as superannuation. A sanctioning committee comprising:
