Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(f) in The Orissa Forest Shooting Rules, 1973

(f)"Hunt" means to hunt, kill, or capture any wild animal by any method and includes every attempt to kill or capture it or to take or destroy any part of its body or egg or nest or to disturb its egg or nest;