Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Rajasthan - Subsection Section 49(2) in Rajasthan Factories Rules, 1951 (2)If the piped water supply is not available, sufficient quantity of water shall be kept stored in suitable receptacles near the latrines.Rules 50-52 prescribed under sub-section (2) of Section 20
