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State of Rajasthan - Section

Section 49 in Rajasthan Factories Rules, 1951

49. Water taps in latrines.

(1)Where piped water supply is available a sufficient number of water taps, conveniently accessible shall be provided in or near such latrine accommodation.
(2)If the piped water supply is not available, sufficient quantity of water shall be kept stored in suitable receptacles near the latrines.Rules 50-52 prescribed under sub-section (2) of Section 20