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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(vii) in The U.P. Cinematograph Rules, 1951

(vii)the rooms, passages and staircase of all permanent buildings shall be time wished and all iron and wood-work of such a building shall be cleaned or varnished at least once every year and shall at all times be kept clean and free from dirt.