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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(1) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(1)In consultation with the appropriate officers of the University, the Vice-Chancellor shall take such steps as may be necessary for the full co-ordination of teaching, research, and extension activities of the University.