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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(3)(h) in The Uttar Banga Krishi Viswavidyalaya Act, 2000

(h)two Teachers in the rank of Professor of related subjects or sciences from outside the University to be nominated by the Vice-Chancellor in consultation with the Dean of the concerned Faculty.