Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of West Bengal - Subsection Section 17(3) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013 (3)The powers and functions of the Chief Administrative Officer shall be notified in the rules under this Act, subject to the above.
