Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 17 in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013

17. Powers and functions of Chief Administrative Officer.

(1)The Chief Administrative Officer (CAO) shall be responsible for carrying out and giving effect to the decisions of the Council and of any Committee or body constituted by it under this Act.
(2)The Chief Administrative Officer (CAO) shall-
(a)exercise general supervision over members of the staff appointed by the Council and shall post and transfer the members of the staff;
(b)take such other action, not inconsistent with any decision of the Council, as he may consider necessary for the proper functioning of the Council under this Act.
(3)The powers and functions of the Chief Administrative Officer shall be notified in the rules under this Act, subject to the above.