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Bombay High Court

Vasantrai Harilal Gohil And Anr vs Irb Infrastructure Developers Ltd. And ... on 28 June, 2024

Author: B.P. Colabawalla

Bench: B.P. Colabawalla

                                                                      Board Sr.No.:-49

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                  FIRST APPEAL NO. 187 OF 2021

 Vasantrai Harilal Gohil And Anr.               ....APPELLANT
               V/S
 Irb Infrastructure Developers Ltd. And Ors. ....RESPONDENT

WITH FIRST APPEAL NO. 1369 OF 2019 M/s. Irb Infrastructure Developers Ltd. And Ors.....APPELLANT V/S Mr. Vasantrai Harilal Gohil And Ors. ....RESPONDENT WITH FIRST APPEAL NO. 103 OF 2020 Irb Surat Dahisar Tollway Ltd. Formerly Known....APPELLANT As Irb Surat Dahisar Tollway Pvt. Ltd.

V/S Shri. Vasantrai Harilal Gohil And Ors. ....RESPONDENT WITH FIRST APPEAL NO. 148 OF 2020 Mr. Ganesh Nana Sakpal And Ors. ....APPELLANT V/S Mr. Vasantrai Harilal Gohil And Ors. ....RESPONDENT Page 1/2 ::: Uploaded on - 28/06/2024 ::: Downloaded on - 15/07/2024 10:10:00 ::: CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA, JJ DATE : 28th June, 2024 P.C. :

Due to paucity of time, stand over to 05/07/2024. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 28/06/2024 ::: Downloaded on - 15/07/2024 10:10:00 :::