Section 53(10)(c) in Tamil Nadu Co-operative Societies Rules, 1988

[Cites 0, Cited by 0] [Section 53(10)] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(10)(c) in Tamil Nadu Co-operative Societies Rules, 1988

(c)[ As soon as the election is over, the Election Officer shall intimate the results of the election to the society concerned, the District Election Officer, the State Election Officer and the Election Commission.] [Substituted by SRO A-1(a)/2013 - G.O. Ms. No. 10, Co-operation, Food and Consumer Protection (Cj1), dated 31.1.2013, w.e.f. 31.1.2013.]

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State of Tamilnadu - Subsection

Section 53(10)(c) in Tamil Nadu Co-operative Societies Rules, 1988