Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Haryana - Subsection

Section 1(2) in The Punjab Khadi and Village Industries Board Act, 1955

(2)It extends to the territories which immediately before the first day of November, 1966 were comprised in the erestwhile State of Punjab.] [Substituted by the Punjab Khadi Village Industries Board (Reorganisation) Order, 1969.]