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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(2) in The West Bengal Prohibition Of Audio-Video Piracy Act, 2013

(2)Notwithstanding such repeal, anything done or any act ion taken under the West Bengal Prohibition of Audio-Video Piracy Ordinance, 2013 shall be deemed to have been validly done or taken under this Act.